C482/632/2015
2025 Latest Caselaw 2237 UK

Uttarakhand High Court

C482/632/2015 on 4 March, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                      Of f ice N ot e s,
                    re port s, or de rs
                    or proce e din gs
SL. N o.   Da t e     or dire ct ion s                                  COURT'S OR JU DGE'S ORDERS
                    a n d Re gist ra r's
                        orde r w it h
                       Sign a t u re s


                                           C482 No.632 of 2015
                                           Hon'ble Pankaj Purohit, J.

Mr. S.S. Ajmani, learned counsel for the petitioner through V.C.

2. Mr. Vipul Painuly, learned B.H. for the State.

3. Mr. T.A. Khan, learned Senior Advocate assisted by Mr. Mohd. Shafy, learned counsel for the private respondents.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 04.03.2025 R.Dang