CRLA/110/2007
2025 Latest Caselaw 2223 UK

Uttarakhand High Court

CRLA/110/2007 on 3 March, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                      Of f ice N ot e s,
                    re port s, or de rs
                    or proce e din gs
SL. N o.   Da t e     or dire ct ion s                                  COURT'S OR JU DGE'S ORDERS
                    a n d Re gist ra r's
                        orde r w it h
                       Sign a t u re s


                                           CRLA No.110 of 2007
                                           Hon'ble Pankaj Purohit, J.

Mr. Mohd. Alauddin, learned Counsel for the appellant through V.C.

2. Mr. Vipul Painuly, learned B.H. for the State.

3. Mr. Mohd. Safdar, learned counsel for the informant.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 03.03.2025 R.Dang