WPMS/250/2013
2025 Latest Caselaw 475 UK

Citation : 2025 Latest Caselaw 475 UK
Judgement Date : 2 June, 2025

Uttarakhand High Court

WPMS/250/2013 on 2 June, 2025

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                   COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPMS No. 250 of 2013

                               Hon'ble Ashish Naithani, J.

Mr. Pulak Raj Mullick, learned counsel for the petitioner.

2. Mr. G.S. Negi, learned Additional C.S.C. for the State of Uttarakhand.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 02.06.2025 Shiksha

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