AO/147/2023
2025 Latest Caselaw 3376 UK

Uttarakhand High Court

AO/147/2023 on 27 June, 2025

               Office Notes,
            reports, orders or
             proceedings or
No   Date                                        COURT'S OR JUDGES'S ORDERS
              directions and
            Registrar's order
             with Signatures
                                 AO No. 150 of 2023
                                 With
                                 AO No. 147 of 2023
                                 Hon'ble Subhash Upadhyay, J.

Mr. Bhuvnesh Joshi, learned counsel for the appellant.

2. Mr. Siddharth Bist, learned counsel for the respondents.

3. Arguments heard.

4. Judgment reserved.

(Subhash Upadhyay, J.) 27.06.2025

Kaushal

Hon'ble Subhash Upadhyay, J.

List for further hearing on 03.07.2025.

(Subhash Upadhyay, J.) 27.06.2025

Kaushal

CR