C482/147/2019
2025 Latest Caselaw 3156 UK

Uttarakhand High Court

C482/147/2019 on 20 June, 2025

                Office Notes,
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No
             Registrar's order
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                                  C482 No.147 of 2019
                                  Hon'ble Ashish Naithani, J.

Mrs. Pushpa Joshi, learned Senior Counsel assisted by Ms. Chetna Latwal, learned counsel for the applicant.

2. Mr. Girish Chandra Joshi, learned AGA for the State of Uttarakhand.

3. Heard learned counsel for the parties.

4. Judgment reserved.

(Ashish Naithani, J.) 20.06.2025 Arti