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WPSB/91/2016
2025 Latest Caselaw 2849 UK

Citation : 2025 Latest Caselaw 2849 UK
Judgement Date : 10 June, 2025

Uttarakhand High Court

WPSB/91/2016 on 10 June, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions
No
             and Registrar's
                order with
               Signatures
                               WPSB 91/2016
                               Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Subhash Upadhyay, J.

Mr. C.D. Bahuguna, Senior Advocate, for the petitioner.

Mr. P.S. Bisht, Additional CSC, with Mr. S.K. Nailwal, Standing Counsel, for the State.

(2) Arguments heard. (3) Judgment reserved.

(Subhash Upadhyay, J.) (Manoj Kumar Tiwari, J.)

10.06.2025 Pr

 
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