CRLA/246/2014
2025 Latest Caselaw 2844 UK

Uttarakhand High Court

CRLA/246/2014 on 10 June, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  CRLA No.246 of 2014
                                  Hon'ble Pankaj Purohit, J.

Mr. Prabhakar Narayan, learned counsel for appellant.

2. Mr. Pramod Bailwal, learned counsel for respondent.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 10.06.2025 PN