Citation : 2025 Latest Caselaw 1184 UK
Judgement Date : 9 June, 2025
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGE'S ORDERS
No. directions and
Registrar's order
with Signatures
09.06. WPSS No.1517 of 2021
2025
Hon'ble Alok Kumar Verma, J.
Heard Mr. Dharmendra Barthwal, learned counsel for the petitioner and Mr. Jayvardhan Kandpal, learned Standing Counsel for the respondents.
2. Learned counsel for the petitioner submitted that the present matter is covered by the judgment dated 20.08.2024, passed by the Coordinate Bench of this Court in WPSS No.441 of 2022.
3. Learned counsel for the State has sought ten days' time to get instruction from the Department.
4. Time is granted.
5. List on 03.07.2025.
(Alok Kumar Verma, J.) 09.06.2025 Pant/
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