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WPMS/251/2009
2025 Latest Caselaw 1145 UK

Citation : 2025 Latest Caselaw 1145 UK
Judgement Date : 6 June, 2025

Uttarakhand High Court

WPMS/251/2009 on 6 June, 2025

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                  COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPMS No. 251 of 2009
                               With
                               WPMS No. 252 of 2009

                               Hon'ble Ashish Naithani, J.

Mr. Ramesh Chandra Saini, learned counsel for the petitioner no. 1.

2. M.S. Tyagi, learned Senior Advocate assisted by Mr. Nikhil Singhal and Mr. Chandra Prakash, Advocates.

3. Mr. Chandra Shekhar, learned counsel assisted by Mr. Sachin Panwar and Mr. Prashant Shekhar, Advocates for respondent no. 1.

4. Arguments heard.

5. Judgment reserved.

(Ashish Naithani, J.) 06.06.2025 Shiksha

 
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