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AO/29/2025
2025 Latest Caselaw 1039 UK

Citation : 2025 Latest Caselaw 1039 UK
Judgement Date : 4 June, 2025

Uttarakhand High Court

AO/29/2025 on 4 June, 2025

                                                                                                      2025:UHC:4498-DB


                                    IN THE HIGH COURT OF UTTARAKHAND
                                               AT NAINITAL
                                                    HON'BLE THE CHIEF JUSTICE SRI G. NARENDAR
                                                                       AND
                                                         HON'BLE SRI JUSTICE ALOK MAHRA
                                                                  04TH JUNE, 2025
                                                     APPEAL FROM ORDER No. 29 OF 2025

M/s Doon Prime Associates
Pvt. Ltd. and others.                                                                                    ...Appellant
                                                                         Versus

Narwair Singh and another.                                                                            ...Respondents
 Counsel for the petitioners.                                      :   Mr. Vikas Kumar Guglani, learned counsel.

JUDGMENT :

(per Sri G. Narendar, C.J.) Withdrawal Application (IA No. 06/2025) is preferred by the appellant, praying to withdraw the present Appeal, in view of the parties having arrived at an out of Court settlement. IA No. 06/2025 is taken on record.

2. Counsel for the appellant would also reiterate the same. The submission of learned counsel is placed on record.

3. Accordingly, IA No. 06/2025 is allowed, and the present Appeal is dismissed as withdrawn.

As a sequel thereto, the miscellaneous petitions, if any pending, shall stand closed.

_______________ G. NARENDAR, C.J.

_____________ ALOK MAHRA, J.

Dt: 04th June, 2025 Rahul

RAHUL UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=aa4fa3bee6691397758b14516ed3 e66e61bf4c848741983ed8c39e4145cf1dab

PRAJAPATI , postalCode=263001, st=UTTARAKHAND, serialNumber=303B55CC3063D34AC45BF 8A192FCAD15C390A1AAD7B39857D2540 AE4C28A4898, cn=RAHUL PRAJAPATI Date: 2025.06.05 17:09:19 +05'30'

 
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