C482/2431/2019
2025 Latest Caselaw 985 UK

Uttarakhand High Court

C482/2431/2019 on 16 July, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                   C482 No.2431 of 2019
                                   Hon'ble Pankaj Purohit, J.

Mr. Tapan Singh, learned counsel for the appellant.

2. Mr. S.S. Chauhan, learned Dy.A.G. for the State.

3. Mr. Mohd. Allauddin, learned counsel for respondent no.2.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 16.07.2025 R.Dang