C482/306/2016
2025 Latest Caselaw 962 UK

Uttarakhand High Court

C482/306/2016 on 15 July, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                 Office Notes, reports,
                orders or proceedings or
SL. No   Date        directions and                                COURT'S OR JUDGES'S ORDERS
                 Registrar's order with
                       Signatures

                                           C482 No.306 of 2016
                                           Hon'ble Pankaj Purohit, J.

Mr. Karan Anand, learned counsel for the applicant.

2. Mr. S.S. Chauhan, learned Deputy Advocate General along with Mr. Vikash Uniyal, learned Brief Holder for the State.

3. Mr. Shivam Raturi, learned counsel holding brief of Mr. Shailendra Nauriyal, learned counsel for respondent no.2.

4. Learned counsel for the applicant may submit his written submissions to the C482 application within two days.

5. Arguments heard.

6. Judgment reserved.

(Pankaj Purohit, J.) 15.07.2025 AK