WPMB/497/2025
2025 Latest Caselaw 907 UK

Uttarakhand High Court

WPMB/497/2025 on 14 July, 2025

                                                           2025:UHC:6081-DB


IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL
 THE HON'BLE CHIEF JUSTICE MR. G. NARENDAR
                                  AND
      THE HON'BLE JUSTICE MR. ALOK MAHRA
              Writ Petition (M/B) No.497 of 2025
                             14th July, 2025


ICICI Lombard General Insurance Company Limited
                                                         --Petitioner
                                Versus
State of Uttarakhand and others                    --Respondents
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Presence:-
Mr. Tarun Pande, learned counsel for the petitioner.
Ms. Pooja Banga, learned Brief Holder for the State.
----------------------------------------------------------------------
JUDGMENT :

(per Mr. G. Narendar C. J.)

Learned counsel for the petitioner prays leave

to withdraw the writ petition on the ground that demand

notices have been withdrawn by the Department.

2. The submission is placed on record.

3. Writ petition is dismissed as withdrawn.

(G. NARENDAR, C. J.)

(ALOK MAHRA, J.) Dated: 14.07.2025 BS