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Albert Benjamin vs District Magistrate Nainital And ...
2025 Latest Caselaw 874 UK

Citation : 2025 Latest Caselaw 874 UK
Judgement Date : 11 July, 2025

Uttarakhand High Court

Albert Benjamin vs District Magistrate Nainital And ... on 11 July, 2025

                                                                                                                    2025:UHC:6016-DB


           HIGH COURT OF UTTARAKHAND AT NAINITAL
          HON'BLE THE CHIEF JUSTICE MR. G. NARENDAR
                             AND
               HON'BLE SRI JUSTICE ALOK MAHRA
                       11TH JULY, 2025
         WRIT PETITION (PIL) NO. 130 OF 2025
Albert Benjamin                          ....Petitioner
                            Versus
District Magistrate Nainital and others .....Respondents
Counsel for the Petitioner                                                              :     Mr. T.A. Khan, learned Senior Counsel
                                                                                              assisted by Mr. Sahil Mullick, learned
                                                                                              counsel.
Counsel for the State                                                                   :     Mr. J.S. Bisht, learned Standing
                                                                                              Counsel.


JUDGMENT :

(per Mr. G. Narendar, C.J.)

Learned Senior Counsel appearing for the petitioner

prays leave of the Court to withdraw the instant writ petition in

view of the fact that the election exercise has been shifted to

the State of U.P.

2. In that view, the submission of learned Senior

Counsel is placed on record.

3. The writ petition is dismissed as withdrawn.

4. There shall be no order as to costs.

5. Pending application, if any, also stands disposed of

accordingly.

________________

G. NARENDAR, C.J.

__________ ALOK MAHRA, J.

Dt: 11th July, 2025 NISHANT

NISHANT

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

2.5.4.20=ad3fcb5ca64340f5dd0a4c574afa0fd63133605ca57cdc00ec

KUMAR 2b7462b452b326, postalCode=263001, st=UTTARAKHAND, serialNumber=7E81318F3B1BE7EAAC9370185F7C9C20892BC63A05 5CFD1961690560487E670C, cn=NISHANT KUMAR Date: 2025.07.14 11:25:50 +05'30'

 
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