SPLA/169/2025
2025 Latest Caselaw 744 UK

Uttarakhand High Court

SPLA/169/2025 on 4 July, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                                  COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures



                                  SPLA No.169 of 2025
                                  With
                                  CRLA No.410 of 2025
                                  Hon'ble Pankaj Purohit, J.

Mr. Shariq Khurshid, Legal Aid Counsel, for the appellant.

2. As per office report, there is delay of 34 days in filing the special leave to appeal and criminal appeal against the judgment and order dated 29.03.2025, passed by learned Judicial Magistrate/Second Additional Civil Judge (J.D.), Kashipur, District Udham Singh Nagar.

3. Issue notice to the respondent, returnable within six weeks.

4. Steps to be taken within seven days.

5. List this case on 28.08.2025.

6. In the meantime, respondent(s) may also file his objection to the delay condonation application.

(Pankaj Purohit, J.) 04.07.2025 SK