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WPMS/329/2024
2025 Latest Caselaw 1275 UK

Citation : 2025 Latest Caselaw 1275 UK
Judgement Date : 22 July, 2025

Uttarakhand High Court

WPMS/329/2024 on 22 July, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
                 Office Notes,
              reports, orders or
 SL.           proceedings or
       Date                                        COURT'S OR JUDGES'S ORDERS
 No             directions and
              Registrar's order
               with Signatures
D-39
(1)                                WPMS No. 329 of 2024
                                   Hon'ble Ravindra Maithani, J.

Mr. Sandeep Kothari, Advocate for the petitioner.

Ms. Seema Sah, Advocate for the respondent no. 1.

Mr. N.S. Pundir, Advocate for the respondent no. 3.

In the instant case, the respondent no. 2 has not been served.

Learned counsel for the petitioner submits that the matter is already covered by the judgment of this Court. He seeks permission to serve the respondent no. 2 Dasti.

Let Dasti notice be taken out against the respondent no. 2, in addition to through email, etc. List on 06.08.2025.

(Ravindra Maithani J.) 22.07.2025 Avneet/

 
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