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WPSS/73/2025
2025 Latest Caselaw 2137 UK

Citation : 2025 Latest Caselaw 2137 UK
Judgement Date : 19 February, 2025

Uttarakhand High Court

WPSS/73/2025 on 19 February, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures


                                   WPSS No. 73 of 2025
                                   Hon'ble Ravindra Maithani, J.

Mr. Vinay Kumar, Advocate for the petitioners.

Mr. Rajeev Singh Bisht, Additional C.S.C. for the State.

Learned counsel for the petitioners would submit that the case is squarely covered by the judgment of the Division Bench which was subsequently followed in Writ Petition (S/S) No. 1475 of 2020.

Learned State counsel seeks time to give statement on this aspect.

List on 21.02.2025.

(Ravindra Maithani, J.) 19.02.2025 Jitendra

 
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