C482/1237/2018
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Uttarakhand High Court

C482/1237/2018 on 14 February, 2025

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                         Office Notes, reports,
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          14.02.2025
      U




                                                    C482 No. 1237 of 2018
                                                    U   Hon'ble Manoj Kumar Tiwari, J.

Mr. Navnish Negi, learned counsel for the applicants, Mr. Deepak Bisht, learned Deputy Advocate General for the State and Mr. D.C.S. Rawat, learned counsel for respondent Nos. 2 &

2. Arguments heard.

3. Judgment reserved.

(Manoj Kumar Tiwari, J.) 14.02.2025 Mahinder/