WPSS/121/2025
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Uttarakhand High Court

WPSS/121/2025 on 12 February, 2025

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal

                                                                                 2025:UHC:824
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                  Signa t ur e s
                                       WPSS No.121 of 2025
                                       Hon'ble Rakesh Thapliyal, J.

1. Mr. Sanjay Bhatt and Mr. Prem Prakash Bhatt, learned counsel for the petitioner.

2. Mr. N. S. Pundir, learned Dy.A.G. along with Mr. Sachin Mehta, learned Brief Holder for the State.

3. Mr. Rajendra Dobhal, learned Senior counsel assisted by Mr. Bhupendra Singh Bora, learned counsel for the respondent Nos.2 and 3.

4. The petitioner is praying for the following relief(s):-

"i. A writ, order or direction in the nature of certiorari to quash the impugned orders dated 06.03.2024 passed by Respondent No.3 (Annexure No.8 to the Writ Petition).

ii. A writ, order or direction in the nature of mandamus commanding the Respondents to consider claim of Petitioner for regularization on the post occupied by him or on any other equivalent posts w.e.f. the date of his initial engagement and pay him all consequential benefits.

iii. Any other order or direction which this Hon'ble Court may deem fit and proper under the facts and circumstances of the case."

5. Learned counsel for the petitioner submits that the issue, as raised in this petition, is squarely covered by the judgement rendered by this Court on 06.01.2025 in bunch of petitions leading one WPSS No.436 of 2024, "Ajay Kumar and 2025:UHC:824 Others versus State of Uttarakhand and Others".

6. Mr. Rajendra Dobhal, learned Senior counsel assisted by Mr. Bhupendra Singh Bora, learned counsel for the respondent Nos.2 and 3 also fairly submits that the issue as raised in this petition is squarely covered by the aforesaid judgment.

7. In view of the submission as advanced by learned counsel for the parties, the present writ petition is disposed of in terms of the judgement passed by this Court on 06.01.2025 in bunch of petitions leading one WPSS No. 436 of 2024.

(Rakesh Thapliyal, J.) 12.02.2025 R.Bisht 2025:UHC:824