WPSB/691/2024
2025 Latest Caselaw 6551 UK

Uttarakhand High Court

WPSB/691/2024 on 23 December, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

                Office Notes,
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17                                WPSB No.691 of 2024
                                  Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Mr. Bhagwat Mehra, Advocate for the petitioner.

Mr. K.N. Joshi, D.A.G. for the State. Mr. Pankaj Miglani, Advocate for the respondent no.1/UKPSC, through video conferencing.

Supplementary affidavit is taken on record. Miscellaneous Application, IA No.3 of 2025, stands disposed of accordingly.

Arguments heard.

Judgment reserved.

(Alok Mahra J.) (Ravindra Maithani J.) 23.12.2025 RV