WPMS/463/2012
2025 Latest Caselaw 6285 UK

Citation : 2025 Latest Caselaw 6285 UK
Judgement Date : 16 December, 2025

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/463/2012 on 16 December, 2025

             Office Notes,
            reports, orders
            or proceedings
SL.   Dat                                                                       COURT'S OR JUDGE'S ORDERS
             or directions
No.    e
            and Registrar's
              order with
              Signatures

                              WPMS No.463 of 2012

                              Hon'ble Ashish Naithani, J.

Mr. V.K. Kaparuwan, Ms. Sangeeta Bhardwaj, learned counsel for the Petitioners.

2. Mr. Piyush Garg, learned counsel for the Respondent.

3. Arguments heard. Judgment reserved.

(Ashish Naithani, J.) 16.12.2025 Nitesh/

Download the LatestLaws.com Mobile App