WPMS/1706/2022
2025 Latest Caselaw 6283 UK

Citation : 2025 Latest Caselaw 6283 UK
Judgement Date : 16 December, 2025

[Cites 0, Cited by 0]

Uttarakhand High Court

WPMS/1706/2022 on 16 December, 2025

             Office Notes,
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No.    e
            and Registrar's
              order with
              Signatures

                              WPMS No.1706 of 2022

                              Hon'ble Ashish Naithani, J.

Mr. Piyush Garg, learned counsel for the Petitioners.

2. Mr. Neeraj Garg, learned counsel for the Caveator.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 16.12.2025 Nitesh/

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