C482/2082/2023
2025 Latest Caselaw 6202 UK

Uttarakhand High Court

C482/2082/2023 on 12 December, 2025

                Office Notes,
             reports, orders or
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                                  C-482 No. 2082 of 2023
                                  Hon'ble Ashish Naithani, J.

Mr. Pawan Mishra, learned counsel for the Applicant.

2. Mr. Vijay Khanduri, learned Brief Holder for the State.

3. Mr. Shubhang Dobhal alongwith Mr. Bhupendra Bora, learned counsel for the Respondent no.2.

4. Arguments heard.

5. Judgment reserved.

(Ashish Naithani, J.) 12.12.2025 Akash