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SPA/594/2019
2025 Latest Caselaw 6019 UK

Citation : 2025 Latest Caselaw 6019 UK
Judgement Date : 10 December, 2025

[Cites 0, Cited by 0]

Uttarakhand High Court

SPA/594/2019 on 10 December, 2025

                    Office Notes,
                                                    COURT'S OR JUDGE'S ORDERS
                   reports, orders
                   or proceedings
SL.
        Date        or directions
No.
                   and Registrar's
                     order with
                                     SPA No.594 of 2019
                     Signatures
      10.12.2025                     Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Mr. K.N. Joshi, learned Deputy A.G. for the State/appellant.

2. Mr. Mohd. Alauddin, learned counsel for respondents.

3. Arguments heard.

4. Judgment reserved.

(Alok Mahra, J.) (Ravindra Maithani J.) 10.12.2025 10.12.2025 Mamta

 
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