AO/91/2013
2025 Latest Caselaw 3784 UK

Uttarakhand High Court

AO/91/2013 on 28 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                                  COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures



                                  AO No.91 of 2013
                                  Hon'ble Pankaj Purohit, J.

Mr. Lalit Belwal, Advocate for the appellant.

2. Mr. Pankaj Kumar Sharma, Advocate for the respondent nos.1 to 4.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 28.08.2025 SK