WPMS/969/2025
2025 Latest Caselaw 3662 UK

Uttarakhand High Court

WPMS/969/2025 on 25 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                                  COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures



                                  WPMS No.969 of 2025
                                  Hon'ble Pankaj Purohit, J.

Mr. Siddhartha Singh, Advocate for the petitioners.

2. Mr. B.S. Adhikari, Advocate for respondent no.1.

3. Mr. Sudhir Nainwal, S.C. for the State/respondent nos.2 and 4.

4. Ms. Anjali Bhargava, Advocate for respondent no.3.

5. List this case on 01.09.2025 as fresh enabling learned counsel for the petitioners to bring on record the judgment and order dated 28.11.2024 passed by Board of Revenue after remand of matter.

(Pankaj Purohit, J.) 25.08.2025 SK