CRLA/5/2025
2025 Latest Caselaw 2683 UK

Uttarakhand High Court

CRLA/5/2025 on 22 August, 2025

Author: Pankaj Purohit

Bench: Manoj Kumar Tiwari, Pankaj Purohit

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                                      CRLA No.5 of 2025
                                      Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. C.K. Sharma and Mr. Nitin Tewari, Advocates for the appellant.

2. Mr. B.N. Molakhi, D.A.G. for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 22.08.2025 SK