WPCRL/511/2023
2025 Latest Caselaw 2659 UK

Uttarakhand High Court

WPCRL/511/2023 on 21 August, 2025

             Office Notes,
            reports, orders
            or proceedings
SL.   Dat
             or directions                                   COURT'S OR JUDGE'S ORDERS
No.    e
            and Registrar's
              order with
              Signatures

                              WPCRL No. 511 of 2023

                              Hon'ble Ashish Naithani, J.

Mr. Abhay Kant Mishra, learned counsel for the Petitioner.

2. Mr. Vipul Painuly, learned A.G.A. for the State of Uttarakhand.

3. Arguments heard.

4. Judgment reserved.

(Ashish Naithani, J.) 21.08.2025 Shiksha