WPSB/259/2019
2025 Latest Caselaw 2577 UK

Uttarakhand High Court

WPSB/259/2019 on 19 August, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                        COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      19.08.2025                        WPSB No.259 of 2019
                                        Hon'ble Ravindra Maithani, J.

Hon'ble Alok Mahra, J.

Mr. Sandeep Kothari, learned counsel for the petitioners.

2. Mr. P.S. Bisht, learned Addl. C.S.C. for the State.

3. Heard learned counsel for the parties.

4. Arguments concluded.

5. Judgment reserved.

(Alok Mahra, J.) (Ravindra Maithani, J.) 19.08.2025 BS