WPSS/968/2024
2025 Latest Caselaw 1885 UK

Uttarakhand High Court

WPSS/968/2024 on 11 August, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

44                                WPSS No968 of 2024
                                   Hon'ble Ravindra Maithani, J.

Mr. Anil Kumar Joshi, Advocate for the petitioner.

Mr. Narain Dutt, Standing Counsel for the State.

Learned counsel for the petitioner would submit that the matter is squarely covered by the judgment of this Court.

Let learned counsel get instruction on this aspect.

List on 19.08.2025.

(Ravindra Maithani, J.) 11.08.2025 Jitendra