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CLR/81/2025
2025 Latest Caselaw 1824 UK

Citation : 2025 Latest Caselaw 1824 UK
Judgement Date : 7 August, 2025

Uttarakhand High Court

CLR/81/2025 on 7 August, 2025

Author: Alok Kumar Verma
Bench: Alok Kumar Verma
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                        COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      07.08.2025                        CLR No. 81 of 2025
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Siddhartha Singh, learned counsel for the proposed revisionist. He has sought one week's time to file copies of the judgment and decree.

2. Time is granted.

3. List on 18.08.2025 as a fresh case.

(Alok Kumar Verma, J.) 07.08.2025 Shiv/pant

 
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