C528/223/2024
2025 Latest Caselaw 1706 UK

Citation : 2025 Latest Caselaw 1706 UK
Judgement Date : 4 August, 2025

Uttarakhand High Court

C528/223/2024 on 4 August, 2025

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                               C528 No.223 of 2024

                               Hon'ble Ashish Naithani, J.

Mr. Vipul Sharma, Mr. Maneesh Bisht, learned counsel for the Applicant.

2. Mr. Piyush Garg, learned counsel for the CBI.

3. Arguments heard. Judgment reserved.

(Ashish Naithani, J.) 04.08.2025 Nitesh/

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