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WPSS/4/2025
2025 Latest Caselaw 3943 UK

Citation : 2025 Latest Caselaw 3943 UK
Judgement Date : 29 April, 2025

Uttarakhand High Court

WPSS/4/2025 on 29 April, 2025

Author: Ravindra Maithani
Bench: Ravindra Maithani
                  Office Notes,
               reports, orders or
SL.             proceedings or
        Date                                       COURT'S OR JUDGES'S ORDERS
No               directions and
               Registrar's order
                with Signatures
D1-
65(1)                               WPSS No.4 of 2025
                                    Hon'ble Ravindra Maithani, J.

Mr. Mandeep Kalra, Advocate for the petitioner, through video conferencing.

Mr. N.S. Pundir, D.A.G. for the State. Heard.

Learned counsel for the petitioner would submit that this petition has already been decided by the Hon'ble Supreme Court on 05.03.2025, in Transfer Petition (C) Nos. 42-43 of 2025, Vishwanath Vs. State of Uttarakhand and Others.

The judgment passed by the Hon'ble Supreme Court has been rendered for the perusal of the Court.

Let it be taken on record. The petition has already been decided by the Hon'ble Supreme Court.

(Ravindra Maithani J.) 29.04.2025 RV

 
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