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9Th November vs Uttarakhand Public Service Commission
2024 Latest Caselaw 2662 UK

Citation : 2024 Latest Caselaw 2662 UK
Judgement Date : 19 November, 2024

Uttarakhand High Court

9Th November vs Uttarakhand Public Service Commission on 19 November, 2024

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                                                         2024:UHC:8557-DB

       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL

     HON'BLE THE ACTING CHIEF JUSTICE SRI MANOJ KUMAR TIWARI
                                 AND
               HON'BLE SRI JUSTICE VIVEK BHARTI SHARMA



               WRIT PETITION (S/B) NO. 533 OF 2024


                        19TH NOVEMBER, 2024


Gayatri Devi                                    ......          Petitioner


Versus


Uttarakhand Public Service Commission
                                    ......                     Respondent


Counsel for the petitioner       :       Mr. Sanjay Bhatt learned counsel


Counsel for the respondent       :       Mr. Ashish Joshi, learned counsel


The Court made the following:

JUDGMENT:

(per Hon'ble The Acting Chief Justice Sri Manoj Kumar Tiwari)

In sequel to the order dated 07.11.2024, Mr.

Ashish Joshi, learned counsel appearing for the

Uttarakhand Public Service Commission, has produced

result of the petitioner Gayatri Devi in a sealed cover

before this Court, which is opened in the presence of

learned counsel for the parties.

2) From perusal of the result, it is revealed that

Gayatri Devi (petitioner in WPSB No. 533 of 2024) was

2024:UHC:8557-DB found to be unsuccessful in the selection in question.

Further perusal of the result indicates that petitioner

Gayatri Devi has secured only 21 marks out of 100, which

is less than the marks secured by the last candidate in the

category 'Scheduled Caste (Uttarakhand women)'.

3) In such view of the matter, no useful purpose

would be served by keeping the present writ petition

pending.

4) The writ petition is, accordingly, dismissed.

5) The result has been returned to Mr. Ashish

Joshi, learned counsel for the Uttarakhand Public Service

Commission, in a sealed cover after sealing it in the

presence of learned counsel for the parties.

__________________________ MANOJ KUMAR TIWARI, A.C.J.

___________________ VIVEK BHARTI SHARMA, J.

Dt: 19TH NOVEMBER, 2024 Negi

HIMA DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=bb3b60774012c1e

NSHU f1dae20d13aaf116e73351fd af6878326386908a7f90d57 57, postalCode=263001, st=UTTARAKHAND, serialNumber=75BD9D0FB7

NEGI F4A80990FC51A722A6BC55 2D470EB4FD2F88DDF7C18 DB2A1524A4D, cn=HIMANSHU NEGI Date: 2024.11.21 20:14:58 +05'30'

 
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