Vijay @ Kali vs Counsel For The
2024 Latest Caselaw 283 UK

Uttarakhand High Court

Vijay @ Kali vs Counsel For The on 7 March, 2024

     IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL

                    MS. JUSTICE RITU BAHRI, C.J.
                                AND
                 MR. JUSTICE ALOK KUMAR VERMA, J.
                            7TH MARCH, 2024
        CRIMINAL APPEAL NO. 68 OF 2014
Vijay @ Kali.                ...........Appellant

Versus

State of Uttarakhand.


Counsel for the appellant          :   Mr. B.S. Adhikari, learned counsel for
                                       the appellant

Counsel for the respondent         :   Mr.  J.S.  Virk,    learned    Deputy
                                       Advocate General for the State.


Upon hearing the learned Counsel, the Court
made the following

JUDGMENT :

(PER: RITU BAHRI, C.J.)

Mr. B.S. Adhikari, learned counsel for the appellant,

says that in the present case, the appellant has since

expired on 5th December, 2023.

2. This Appeal is abated.

______________ RITU BAHRI, C.J.

__________________ ALOK KUMAR VERMA, J.

Dt: 07.03.2024 Rathour