Unknown vs M/S Gold Plus Glass Industry Ltd
2024 Latest Caselaw 172 UK

Uttarakhand High Court

Unknown vs M/S Gold Plus Glass Industry Ltd on 27 February, 2024

     IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL
           HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                             AND
             HON'BLE SRI JUSTICE RAKESH THAPLIYAL

                          27TH FEBRUARY, 2024

         APPEAL FROM ORDER No. 444 OF 2022

Indian Oil Corporation Limited.
                                                                  ...Appellant
                                   Versus

M/s Gold Plus Glass Industry Ltd.
                                                              ...Respondent
Counsel for the appellant.             :   Mr. V.K. Kohli, learned Senior Counsel
                                           assisted by Mr. Kanti Ram, learned
                                           counsel.

Counsel for the respondent.            :   Mr. Akshay Pradhan, learned counsel.



JUDGMENT :

(per Ms. Ritu Bahri, C.J.)

In this case, Miscellaneous Application (IA No.

02/2024) has been filed on behalf of both the parties,

wherein it is stated that the matter has been

compromised between the parties. The affidavit of the

appellant is on record, and the affidavit of the

respondent-Mohit Choudhary is also on record.

2. Counsel for the parties says that the matter

has been duly compromised between the parties.

Pursuant to the compromise, an amount of Rs.

19,32,403.00 is to be given to the respondent. Today, a

Demand Draft, bearing No. 830695, has been handed over to the respondent, which he has accepted. A copy

of the said Demand Draft is taken on record.

3. Accordingly, this Appeal, under Section 37 of

the Arbitration and Conciliation Act, 1996, is being

disposed of in view of the compromise between the

parties, and the conditions of the compromise have been

complied with today.

4. Pending application(s), if any, also stand

disposed of accordingly.

______________ RITU BAHRI, C.J.

___________________ RAKESH THAPLIYAL, J.

Dt: 27th February, 2024 Rahul