Unknown vs Union Of India & Others
2024 Latest Caselaw 813 UK

Uttarakhand High Court

Unknown vs Union Of India & Others on 30 April, 2024

             IN THE HIGH COURT OF UTTARAKHAND

                                  AT NAINITAL
                     HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                                          AND
                      HON'BLE SRI JUSTICE RAKESH THAPILYAL

                 WRIT PETITION (PIL) NO.136 OF 2021

In    re    to    stabilize     and      strengthen        the    mobile/internet
Broadband services in Dharchula
                                                                     .....Petitioner
                                        Versus

Union of India & others                                          ....Respondents.

Counsel for the Petitioner                  :      Mr. Dushyant     Mainali,    learned
                                                   counsel.

Counsel for the Union of India              :      Mr. Azmeen       Sheikh,     learned
                                                   counsel

Counsel for the Respondent Nos.3 and 4      :      Ms. Anjali Bhargava, learned counsel

The Court made the following:

JUDGMENT:

(per Hon'ble The Chief Justice Ms. Ritu Bahri)

This Public Interest Litigation relates to establishing

and strengthening the mobile/internet broadband services in

Dharchula area.

2. As per the written instructions of District

Magistrate, Pithoragarh, dated 02.04.2024, they have given

the details of land, which has been identified to set up towers

for 4G network. The land has been identified for setting up for

almost 42 towers. A copy of this letter has been given to the

learned counsel for the petitioner.

3. As per this letter, appropriate steps have already

been taken. Learned counsel for the petitioner states that no

further directions are required to be given.

4. In view of the above, this Public Interest Litigation

is disposed of accordingly.

(RITU BAHRI, C.J.)

(RAKESH THAPLIYAL, J.)

Dated: 30th April, 2024 NR/