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AO/365/2023
2024 Latest Caselaw 615 UK

Citation : 2024 Latest Caselaw 615 UK
Judgement Date : 4 April, 2024

Uttarakhand High Court

AO/365/2023 on 4 April, 2024

             IN THE HIGH COURT OF UTTARAKHAND
                                  AT NAINITAL
                     HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                                          AND
                      HON'BLE SRI JUSTICE RAKESH THAPLIYAL

                   APPEAL FROM ORDER NO. 365 OF 2023
                              04TH APRIL, 2024
Tej Ram                                                           .....Appellant.
                                       Versus

Poonam Gangwar                                                    ....Respondent.

Counsel for the Appellant                  :       Mr. D.P. Mittal, learned counsel.

The Court made the following:

JUDGMENT:

(per Hon'ble The Chief Justice Ms. Ritu Bahri)

Learned counsel for the appellant wants to

withdraw the present appeal.

2. The present AO is dismissed as withdrawn.

3. Pending application, if any, also stands disposed of.

(RITU BAHRI, C.J.)

(RAKESH THAPLIYAL, J.) Dated: 04th April, 2024 NISHANT

 
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