SPA/51/2017
2024 Latest Caselaw 612 UK

Uttarakhand High Court

SPA/51/2017 on 4 April, 2024

      HIGH COURT OF UTTARAKHAND AT
                NAINITAL
       THE HON'BLE CHIEF JUSTICE MS. RITU BAHRI
                         AND
      THE HON'BLE JUSTICE SRI ALOK KUMAR VERMA

                            4TH April, 2024
            Special Appeal No. 51 of 2017
Uttarakhand Forest Development Corporation
                                                       .....Appellant
                                Versus

Managing Director, Uttar Pradesh Forest Corporation and others
                                               ........Respondents


Counsel for the appellant       : Mr.V.K.Kapruwan, learned counsel

Counsel for the respondent      : Mr. Anil    Kumar   Bisht,   Standing
no.1:                             Counsel

Counsel for the respondents       Mr. I.D.Paliwal, learned counsel
no. 2, 3 & 4/State of U.P.




Judgment: (per Ms. Ritu Bahri, C.J.)

            Learned counsel for the appellant does not want
to press the appeal.


2.          The Special Appeal is dismissed as withdrawn.


            (Pending applications also stand disposed of).




                                     ___________________________
                                                Ritu Bahri, C.J.

___________________________ Alok Kumar Verma, J.

Dt: 4th April, 2024 KKS