Dinesh Kemwal vs Kavindra Semwal & Others
2024 Latest Caselaw 611 UK

Uttarakhand High Court

Dinesh Kemwal vs Kavindra Semwal & Others on 4 April, 2024

       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL
             HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                                 AND
                HON'BLE MR. JUSTICE RAKESH THAPLIYAL

                APPEAL FROM ORDER NO. 208 OF 2023

                            04TH APRIL, 2024

Dinesh Kemwal                                ......            Appellant

Versus

Kavindra Semwal & others                     ......            Respondents

Counsel for the appellant        :   Mr. Dharmendra Barthwal, learned
                                     counsel
Counsel for the respondents      :   Mr. B.S. Parihar, learned Standing
                                     Counsel for the State
                                 :   Mr. Sanjay Bhatt, learned counsel
                                     for respondent No. 7


The Court made the following:

JUDGMENT:

(per Hon'ble The Chief Justice Ms. Ritu Bahri)

Counsel for the appellant makes a statement at

Bar that the present petition has rendered infructuous.

2) The present appeal is, accordingly, dismissed as

such.

3) Pending application, if any, also stands disposed

of.

_______________ RITU BAHRI, C.J.

________________ RAKESH THAPLIYAL, J.

        TH
Dt: 04       APRIL, 2024
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