Citation : 2023 Latest Caselaw 2923 UK
Judgement Date : 29 September, 2023
Office Notes,
reports, orders or
proceedings or
No Date COURT'S OR JUDGES'S ORDERS
directions and
Registrar's order
with Signatures
WPSS No.3395 of 2018
Hon'ble Manoj Kumar Tiwari, J.
Mr. Tapan Singh, Advocate for the petitioner.
Mr. Jayvardhan Kandpal, Standing Counsel for the State of Uttarakhand.
2. Learned counsel for the petitioner submits that identical issue was decided by Co-ordinate Bench of this Court, however, Special Appeal filed by the State against the said judgment is still pending, which is directed to be listed on 09.04.2024. On his request, list alongwith connected cases on 12.04.2024.
(Manoj Kumar Tiwari, J.) 29.09.2023 Arpan
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