WPPIL/178/2021
2023 Latest Caselaw 2597 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                   COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      01.09.2023                     WPPIL No. 208 of 2021
                                     with
                                     WPPIL No. 178 of 2021
                                     Sri Vipin Sanghi, C.J.
                                     Sri Alok Kumar Verma, J.

1. Mr. Abhijay Negi, learned counsel for the petitioner.

2. Mr. Atul Sharma, learned Special Counsel with Mr. Rajeev Singh Bisht, learned Additional Chief Standing Counsel and Mr. Gajendra Tripathi, learned Standing Counsel for the State.

3. Mr. Rahul Verma and Mr. Gaurav Kandpal, learned counsels for respondent no.5.

4. Arguments heard.

5. Judgment reserved.

                                      (Alok Kumar Verma, J.)           (Vipin Sanghi, C.J.)
                                               01.09.2023                     01.09.2023
                                     NISHANT