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CRLR/791/2023
2023 Latest Caselaw 3272 UK

Citation : 2023 Latest Caselaw 3272 UK
Judgement Date : 20 October, 2023

Uttarakhand High Court
CRLR/791/2023 on 20 October, 2023
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                      COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      20.10.2023                        CRLR No.791 of 2023
                                        Hon'ble Alok Kumar Verma, J.

Proposed Criminal Revision has been filed against the judgment dated 12.10.2023 passed by learned Judge, Family Court, Kashipur in Miscellaneous Criminal Case No.158 of 2020, by which the learned Judge has dismissed the Application, filed under Section 125 of the Code of Criminal Procedure, 1973.

2. Heard Mr. D.C.S. Rawat, learned counsel for the proposed revisionist and Mr. M.K. Chand, learned A.G.A. for the State.

3. Admit.

4. Issue notice to respondent no.2. Steps to be taken by 31.10.2023.

5. Summon the Original Record.

6. List on 04.12.2023.

(Alok Kumar Verma, J.) 20.10.2023 Ravi

 
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