CRJA/134/2023
2023 Latest Caselaw 3251 UK

               Office Notes, reports,
SL.          orders or proceedings or
      Date   directions and Registrar's
                                                                 COURT'S OR JUDGES'S ORDERS
No
               order with Signatures


                                          CRJA No.134 of 2023
                                          Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. R.K. Joshi, learned B.H. for the State.

2. This appeal has been received from the office of Superintendent, Sub-Jail Haldwani, District Nainital. By the judgment dated 22/23.08.2023 passed by learned Special Judge POCSO/Addl. Sessions Judge/FTC Haldwani, District Nainital in Special S.T. No.16 of 2021, appellant has been convicted and sentenced as under: -

                                           S.      Conviction   Sentence      Fine            Sentence in-lieu
                                           No.                                                of fine
                                           1.      363 IPC      Five          Rs.10,000/-     Six     months'
                                                                years' R.I.                   additional S.I.
                                           2.      366 IPC      Five          Rs.10,000/-     Six     months'
                                                                years' R.I.                   additional S.I.
                                           3.      5(l)(m)/6    Twenty        Rs.20,000/-     One       years'
                                                   of POCSO     years' R.I.                   additional S.I.
                                                   Act, 2012

All the aforesaid sentences were directed to run concurrently.

3. As per the office report, the appeal is within time.

4. Admit.

5. Lower Court Records be summoned.

6. List on 14.02.2024.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 19.10.2023 R.Dang