AO/37/2020
2023 Latest Caselaw 2974 UK

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                   COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures
                                      AO No. 37 of 2020
                                      Hon'ble Vivek Bharti Sharma, J.

Present Mr. Pramod Bailwal, counsel for the appellant/Insurance Company.

Present Mr. Piyush Garg, counsel for the respondent no. 1 & 2/claimants.

Present Mr. Priyanshu Gairola, counsel for the respondent no. 4 & 5/claimants.

None is present for other respondent.

2. Counsel for the appellant would submit that in support of his case, he has plethora of judgments, however, he has not supplied the list of the judgments relied upon by him to the counsel for the respondents and Bench Secretary of the Court. Thus, he seeks and is granted time to do the same.

3. List this matter on 15.03.2024.

(Vivek Bharti Sharma, J.) 05.10.2023 Akash