AO/336/2015
2023 Latest Caselaw 3443 UK

                    Office Notes,
                 reports, orders or
                  proceedings or
9Sl. No   Date                                    COURT'S OR JUDGES'S ORDERS
                   directions and
                 Registrar's order
                  with Signatures
                                      AO No.336 of 2015
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Anil Kumar Joshi, Advocate, for the appellant.

Mr. V.K. Kapurwan, CGSC, for the Union of India.

Subject to the condition that the appellant deposits the entire awarded amount before the Registry of this Court, within a period of ten days' from today, the judgment as a consequence of the execution of the award would not be given effect to till the next date fixed by this Court.

Put up on 11.12.2023.

Let a certified copy of this order be supplied today itself on the payment of usual charges.

(Sharad Kumar Sharma, J.) 10.11.2023

NR