CRLR/133/2013
2023 Latest Caselaw 1405 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.133 of 2013
                                  Hon'ble Pankaj Purohit, J.

Mr. Sudhir Kumar, learned counsel for the revisionist.

2. Mr. Bhupendra Prasad, learned counsel holding brief of Mr. I.D. Paliwal, learned counsel for the respondent.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 19.05.2023 AK