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WPSS/2086/2022
2023 Latest Caselaw 1389 UK

Citation : 2023 Latest Caselaw 1389 UK
Judgement Date : 18 May, 2023

Uttarakhand High Court
WPSS/2086/2022 on 18 May, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  WPSS No.2086 of 2022
                                  Hon'ble Ravindra Maithani, J.

Mr. V.B.S. Negi, Senior Advocate assisted by Mr. Ankush Negi, Advocate for the petitioner.

Ms. Menka Tripathi, D.A.G. for the State.

Learned Senior Advocate would submit that the matter is covered by a judgment of this Court.

Learned State Counsel would submit that she needs to file counter affidavit.

The Court wanted to know from learned State Counsel as to whether the case is covered by any judgment of the Court, as alleged by learned Senior Counsel for the petitioner?

Learned counsel for the State seeks time.

List this matter on 24.05.2023.

(Ravindra Maithani J.) 18.05.2023 RV

 
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