BA3/11/2022
2023 Latest Caselaw 1280 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                            COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      08.05.2023                        BA3 No.11 of 2022
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Asif Ali, learned counsel for the applicant (through video conferencing) and Mr. S.S. Adhikari, learned Deputy Advocate General assisted by Mr. B.S. Thind, learned Brief Holder for the State.

2. Learned Deputy Advocate General for the State submitted that the judgment has been passed by the Trial Court.

3. After the said submission, learned counsel for the applicant submitted that present Third Bail Application has become infructuous.

4. Third Bail Application (BA3 No.11 of 2022) is dismissed as infructuous.

(Alok Kumar Verma, J.) 08.05.2023 JKJ/Pant