CRLR/166/2023
2023 Latest Caselaw 1270 UK

Citation : 2023 Latest Caselaw 1270 UK
Judgement Date : 4 May, 2023

Uttarakhand High Court

CRLR/166/2023 on 4 May, 2023

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.166 of 2023
                                  Hon'ble Vivek Bharti Sharma, J.

Mr. Lalit Sharma, learned counsel for the revisionist.

Mr. V.S. Rathore, learned AGA along with Ms. Lata Negi, learned B.H. for the State.

Heard.

Reserved for judgment.

(Vivek Bharti Sharma, J.) 04.05.2023 BS

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